Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 6] [Entire Act] State of Jammu-Kashmir - Subsection Section 6(h) in The Jammu and Kashmir Fruit Nurseries (Licensing) Act, 1987 (h)take such measures as the competent authority may direct to ensure proper health/disease free growth of cultivators of known pedigree.
