Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Rajasthan - Section Section 3 in The Rajasthan Statutory Rules and Orders (Extension) Act, 1957 3. General Clauses Act to apply. - The provisions of the Rajasthan General Clauses Act, 1955 {Rajasthan Act 8 of 1955) shall, as far as may be, apply mutatis mutandis to this Act.
