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[Cites 0, Cited by 0] [Section 13] [Entire Act]

State of Rajasthan - Subsection

Section 13(1) in The Rajasthan Sports (Registration, Recognition and Regulation of Associations) Rules, 2004

(1)On an application being made to the Registrar in the Application Form provided in Appendix IV of these Rules, such an application shall be taken on record, and an opportunity of hearing shall be given to the person filing the application.