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[Cites 0, Cited by 0] [Section 985(2)] [Section 985] [Entire Act]

Bengal Presidency - Subsection

Section 985(2)(b) in Police Regulations, Bengal , 1943

(b)For the purposes of calculating the amount of practice ball ammunition allowed for each district, the total sanctioned number of Assistant Sub-Inspectors, head constable, naiks and constables shall be added together, but at no time shall any district hold more than 30 rounds of practice ball ammunition per weapon.