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[Cites 0, Cited by 0] [Section 127] [Entire Act]

State of Tamilnadu - Subsection

Section 127(3) in Code of Regulations for Anglo-Indian Schools-Tamil Nadu State

(3)Equipment. - The purchase of furniture for schools and boarding houses, equipment, apparatus and appliances for schools, books for school and staff libraries and plant, materials and tools for laboratories and workshops - Article 151.