Supreme Court - Daily Orders
Vijay Anandrao Moghe vs The Additional Collector/Sub ... on 8 May, 2023
ITEM NO.64 REGISTRAR COURT. 1 SECTION IX
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
BEFORE THE REGISTRAR SH. H. SHASHIDHARA SHETTY
Petition(s) for Special Leave to Appeal (C) No(s). 2974/2023
VIJAY ANANDRAO MOGHE & ORS. Petitioner(s)
VERSUS
THE ADDITIONAL COLLECTOR/SUB DIVISIONAL OFFICER & ORS.Respondent(s)
(FOR ADMISSION and I.R. and IA No.15457/2023-CONDONATION OF DELAY
IN FILING and IA No.15454/2023-EXEMPTION FROM FILING C/C OF THE
IMPUGNED JUDGMENT and IA No.15455/2023-EXEMPTION FROM FILING O.T. )
Date : 08-05-2023 This petition was called on for hearing today.
For Petitioner(s)
Mr. Dilip Annasaheb Taur, AOR
For Respondent(s)
Ms. Shwetal Shepal, Adv.
Mr. Siddharth Dharmadhikari, Adv.
Mr. Aaditya Aniruddha Pande, AOR
Mr. Bharat Bagla, Adv.
Mr. Sourav Singh, Adv.
Mr. Pravartak Pathak, Adv.
Ms. Ankita Chaudhary, AOR
UPON hearing the counsel, the Court made the following
O R D E R
Respondent Nos.1, 2 and 4-6 are granted four weeks’ time for filing counter affidavit.
Service is complete on respondent No.3 but none has entered appearance.
Application for impleadment has been filed but it has been notified to be defective. Two weeks’ time is granted to cure Signature Not Verified the defects. If defects are cured within the time Digitally signed by GEETA AHUJA Date: 2023.05.10 granted, process as per rules else list on 21.7.2023. 17:00:40 IST Reason:
H. SHASHIDHARA SHETTY Registrar