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[Cites 0, Cited by 0] [Section 5(1)] [Section 5] [Entire Act]

State of West Bengal - Subsection

Section 5(1)(f) in The Paschim Banga Ayurvedic System Of Medicine Act, 1961

(f)the Principal or Head of an Ayurvedic Tol, nominated by the State Government, when such an institution is established: