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[Cites 0, Cited by 0] [Section 10] [Entire Act]

State of Odisha - Subsection

Section 10(f) in The Orissa Timber and Other Forest Produce Transit Rules, 1980

(f)He or his authorised agent, as the case may be, shall issue the original permit to the person removing the forest produce and send the first carbon copy to the Range Officer having jurisdiction on the same day of issue of the permit and retain the second carbon copy in the book as a counter foil. All corrections or rewritings shall be duly attended by the person issuing the depot permits.