Section 2(1)(q) in Punjab Regulation of Wood Based Industries Rules, 2019

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State of Punjab - Subsection

Section 2(1)(q) in Punjab Regulation of Wood Based Industries Rules, 2019

(q)'Wood Based Industry' also referred to as WBI means any industry, which processes wood as its raw material (Sawmills/veneer units/ plywood units/ pulp units/katha units/charcoal making unit/transit depots/timber depots/furniture or any other type of wood based units converting round logs); and

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State of Punjab - Subsection

Section 2(1)(q) in Punjab Regulation of Wood Based Industries Rules, 2019