Supreme Court - Daily Orders
The State Of Himachal Pradesh Secretary vs Kalyan Singh on 12 January, 2010
ºITEM NO.113(MM) COURT NO.3 SECTION XIV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
CIVIL APPEAL NO(s). 3935 OF 2007
STATE OF H.P. & ORS. Appellant (s)
VERSUS
KALYAN SINGH & ORS. Respondent(s)
WITH Civil Appeal NO. 3937 of 2007
(With appln.(s) for stay)
Date: 12/01/2010 This Appeal was called on for hearing today.
CORAM :
HON’BLE MR. JUSTICE TARUN CHATTERJEE
HON’BLE MR. JUSTICE SURINDER SINGH NIJJAR
For Appellant(s) Mr.Himinder Lal, Adv.
Ms.Rajni Ohri Lal, Adv.
For Respondent(s) Ms.Seema Rewal Issar, Adv.
Mrs.Revathy Raghavan, Adv.
Mr.Naresh K.Sharma, Adv.
Mr. E.C. Agrawala, Adv.
UPON hearing counsel the Court made the following
O R D E R
The matters are adjourned by six weeks.
( Satish K.Yadav ) ( Phoolan Wati Arora )
Court Master Court Master