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Supreme Court - Daily Orders

The State Of Himachal Pradesh Secretary vs Kalyan Singh on 12 January, 2010

ºITEM NO.113(MM)                     COURT NO.3                   SECTION XIV


             S U P R E M E      C O U R T   O F    I N D I A
                             RECORD OF PROCEEDINGS
                        CIVIL APPEAL NO(s). 3935 OF 2007


STATE OF H.P. & ORS.                                         Appellant (s)

                          VERSUS

KALYAN SINGH & ORS.                                          Respondent(s)

WITH Civil Appeal NO. 3937 of 2007
(With appln.(s) for stay)

Date: 12/01/2010      This Appeal was called on for hearing today.

CORAM :
          HON’BLE MR. JUSTICE TARUN CHATTERJEE
          HON’BLE MR. JUSTICE SURINDER SINGH NIJJAR

For Appellant(s)         Mr.Himinder Lal, Adv.
                         Ms.Rajni Ohri Lal, Adv.


For Respondent(s)        Ms.Seema Rewal Issar, Adv.

                         Mrs.Revathy Raghavan, Adv.

                         Mr.Naresh K.Sharma, Adv.

                         Mr. E.C. Agrawala, Adv.


            UPON hearing counsel the Court made the following
                                O R D E R

The matters are adjourned by six weeks.




  ( Satish K.Yadav )                                  ( Phoolan Wati Arora )
     Court Master                                        Court Master