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[Cites 0, Cited by 0] [Section 30C(2)] [Section 30C] [Entire Act]

Union of India - Subsection

Section 30C(2)(d) in The National Institute Of Pharmaceutical Education And Research Act,1998

(d)to lay down policy or guidelines for promoting research and development in pharmaceuticals and related areas, fostering collaboration and overseeing developments and on matters incidental thereto;