Section 1 in The Punjab General Sales Tax (Amendment) Act, 1990

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UT Chandigarh - Section

Section 1 in The Punjab General Sales Tax (Amendment) Act, 1990

1. In section 2, for the words and figures "the Punjab General Sales Tax Act, 1948", the words and figures "the Punjab general Sales Tax Act, 1948, as in force in the Union Territory to Chandigarh" shall be substituted;