Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Madhya Pradesh - Section

Section 6 in The M.P. Krishi Upaj Mandi (State Marketing Development Fund) Rules, 2000

6. Farmers' Road Fund.

(1)Maintenance of Account.-Separate Account of this fund will be kept in Bank. Information of amounts received in this fund will be maintained Market Committee wise by the Board.
(2)Procedure for allotment.-Amount received in this fund will be deposited by the Board in the fund of Madhya Pradesh Rural Road Development Authority.