Section 2(17)(e) in The U.P. Kshettra Panchayats And Zila Panchayats Adhiniyam, 1961

[Cites 0, Cited by 0] [Section 2(17)] [Section 2] [Entire Act]

State of Uttar Pradesh - Subsection

Section 2(17)(e) in The U.P. Kshettra Panchayats And Zila Panchayats Adhiniyam, 1961

(e)"Town Area Committee" or "Committee for a Town Area" means a Committee established under Section 5 of the U.P. Town Areas Act, 1914 (U.P. Act II of 1914);]

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State of Uttar Pradesh - Subsection

Section 2(17)(e) in The U.P. Kshettra Panchayats And Zila Panchayats Adhiniyam, 1961