Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 11] [Entire Act] State of Punjab - Section Section 116 in The Punjab Municipal Act, 1999 116. Time for holding meeting. - Every Municipality shall meet for the transaction of business at least once in every month on such day and at such time as may, from time to time, be fixed by regulations.
