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State of Odisha - Section

Section 9 in The Orissa Freedom of Religion Rules, 1989

9. Submission of report to Government.

- The District Magistrate shall by the 10th of each month send to the State Government a report of intimations received by him during the preceding month in Form 'D'.[Form 'A'] [Substituted vide Notification No. 63286, Orissa Gazette No. 52, dated 24.12.1999.]Intimation Regarding Conversion from One Religious FaithToThe District Magistrate,DistrictSir,I as a religious priest intend to perform the necessary ceremony for conversion of Shri.................. S/o................ R/O................. from.............. religious faith to.............. religious faith, do hereby give intimation of the intended conversion as required by Sub-rule (1) of Rule 5 of the Orissa Freedom of Religion Rules, 1989 as follows :