Section 30(2)(a) in The Shivraj Fine Art Litho Works (Acquisition And Transfer Of Undertaking) Act, 1984

[Cites 0, Cited by 0] [Section 30(2)] [Section 30] [Entire Act]

(a)the time within which, and the manner in which, an intimation referred to in sub-section (3) of section 4 shall be given to the Commissioner;

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