Bombay High Court
Tecpro Systems Ltd vs Ultra Tech Cememts Ltd on 1 July, 2019
Author: G.S. Kulkarni
Bench: G.S. Kulkarni
1 902-carapl 255-19
psv
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
IN ITS COMMERCIAL DIVISION
COMMERCIAL ARBITRATION APPLICATION (L.) NO.255 OF 2019
Tecpro Systems Ltd. ..Applicant
Vs.
Ultra Tech Cements Ltd. ..Respondent
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Mr.Abhishek Bhaduri for Applicant.
Mr.Nimay Dave, Mr.Rohit Lalwani i/b. M/s.Manilal Kher Ambalal & Co.
for Respondent.
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CORAM : G.S. KULKARNI, J.
DATE : 1st JULY, 2019
P.C.:
At the request of learned Counsel for the applicant, stand over to 8 July, 2019.
2. Reply affidavit, if any, be placed on record well in advance.
[G.S. KULKARNI, J.] ::: Uploaded on - 03/07/2019 ::: Downloaded on - 03/07/2019 22:51:16 :::