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[Cites 0, Cited by 0] [Section 906] [Entire Act]

State of Punjab - Subsection

Section 906(3) in Punjab Jail Manual, 1996

(3)Drains and latrines must be kept scrupulously clean and no sewage matter permitted to find its way into them. Cesspools of any kind are prohibited within jail precincts. The use of sunk reservoirs for refuse water is to be avoided. No rubbish or manure pits should be allowed within or near the jail walls.