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Allahabad High Court

Bharat Petroleum Corporation ... vs Union Of India Thro General Manager ... on 13 March, 2023

Author: Saurabh Lavania

Bench: Saurabh Lavania





HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 19
 

 
Case :- FIRST APPEAL FROM ORDER No. - 49 of 2018
 

 
Appellant :- Bharat Petroleum Corporation Ltd.Through Power Of Attorney
 
Respondent :- Union Of India Thro General Manager Northern Railway N.Delhi
 
Counsel for Appellant :- Sm Singh Royekwar,Mohammad Ehtesham Khan
 
Counsel for Respondent :- Arun Kumar Verma,Neerav Chitravanshi
 

 
Hon'ble Saurabh Lavania,J.
 

Learned counsel for the appellant and learned counsel for the respondent are present.

Learned counsel for the appellant prays for and is granted a week's time to prepare the case on merits.

Accordingly, list this case on 22.03.2023.

Order Date :- 13.3.2023 Raj