Allahabad High Court
Bharat Petroleum Corporation ... vs Union Of India Thro General Manager ... on 13 March, 2023
Author: Saurabh Lavania
Bench: Saurabh Lavania
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 19 Case :- FIRST APPEAL FROM ORDER No. - 49 of 2018 Appellant :- Bharat Petroleum Corporation Ltd.Through Power Of Attorney Respondent :- Union Of India Thro General Manager Northern Railway N.Delhi Counsel for Appellant :- Sm Singh Royekwar,Mohammad Ehtesham Khan Counsel for Respondent :- Arun Kumar Verma,Neerav Chitravanshi Hon'ble Saurabh Lavania,J.
Learned counsel for the appellant and learned counsel for the respondent are present.
Learned counsel for the appellant prays for and is granted a week's time to prepare the case on merits.
Accordingly, list this case on 22.03.2023.
Order Date :- 13.3.2023 Raj