Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 282] [Entire Act] State of Rajasthan - Subsection Section 282(iii) in Rajasthan Land Revenue (Land Records) Rules, 1957 (iii)The Setters, Examiners and Tabulators shall be appointed by the Board of Revenue and shall be remunerated at the rate sanctioned by the Government from time to time.