Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 64] [Entire Act]

State of Gujarat - Subsection

Section 64(a) in The Gujarat Agricultural Universities Act, 2004

(a)with the previous approval of the Chancellor, to make additional statutes to provide for any matter not provided for by the first Statutes,