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[Cites 0, Cited by 0] [Section 36(4)] [Section 36] [Entire Act]

State of Andhra Pradesh - Subsection

Section 36(4)(i) in Andhra Pradesh Co-Operative Societies Act, 1964

(i)any society, the majority of members of which are agriculturists and the primary object of which is to obtain credit for its members of any agricultural purpose ; or