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[Cites 0, Cited by 0] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(e) in Central Electricity Regulatory Commission (Power Market) Regulations, 2010

(e)"Cartelization" means an act by market participants to form an association to control or attempt to control generation, distribution, sale or prices or transaction in electricity;
(ea)[ "Collective Transaction" means a set of transactions discovered in power exchange(s) through anonymous, simultaneous competitive bidding by buyers and sellers. [Added by Notification No. L-1/13/2010/CERC, dated 12.12.2019 (w.e.f. 20.1.2010).]
(eb)"Continuous Transaction" means a transaction other than collective transaction, where the buy and the sell bids are matched on a continuous basis with price-time priority.]