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[Cites 0, Cited by 0] [Section 50(7)] [Section 50] [Entire Act]

Union of India - Subsection

Section 50(7)(b) in The Tripura University Act, 2006

(b)The application for review shall be preferred within such time and in such manner as may be prescribed, and shall, where it is preferred by the appellant, be accompanied by a fee of one hundred rupees.