Supreme Court - Daily Orders
Supertech Realtors Private Limited vs Mitesh Rajnikant Shah on 27 November, 2024
Author: B.R. Gavai
Bench: B.R. Gavai
ITEM NO.22 COURT NO.2 SECTION XVII-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Civil Appeal No(s). 3370-3371/2023
SUPERTECH REALTORS PRIVATE LIMITED Appellant(s)
VERSUS
MITESH RAJNIKANT SHAH & ORS. Respondent(s)
(IA No. 77719/2023 - EX-PARTE STAY, IA No. 77720/2023 - EXEMPTION
FROM FILING C/C OF THE IMPUGNED JUDGMENT AND IA No. 77721/2023 -
EXEMPTION FROM FILING O.T.)
Date : 27-11-2024 These matters were called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE B.R. GAVAI
HON'BLE MR. JUSTICE K.V. VISWANATHAN
For Appellant(s)
Mr. Ishan Dewan, Adv.
Ms. Gunjan Arora, Adv.
Ms. Anuja Pethia, AOR
For Respondent(s)
Mr. Pawan Kumar Ray, Adv.
Mr. Devendra Kumar Shukla, AOR
Mr. Shreshth Nanda, Adv.
Mr. Samarth Agarwal, Adv.
Mr. Mahipal, Adv.
UPON hearing the counsel the Court made the following
O R D E R
As requested by the learned counsel for the petitioner, List these matters in the month of March, 2025.
(DEEPAK SINGH) (ANJU KAPOOR) ASTT. REGISTRAR-cum-PS Signature Not Verified COURT MASTER (NSH) Digitally signed by DEEPAK SINGH Date: 2024.11.30 15:33:44 IST Reason: