Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Nagaland - Section

Section 185 in Nagaland Excise Rules

185. By auction "vend fee" and lump sum system.

- Sales by auction may be either on the lump sum system or on vend-fee system, as may be prescribed. Under the "Lump sum system" a licensee is required to pay a monthly fee fixed by auction for the right to sell. This fee is irrespective of the amount of intoxicants sold. Under the " Vend fee system" a licensee is required to pay certain fees fixed by auction per kilo of ganja or per L.P. litre of country spirit issued for the shop.