Section 140 in The Tamil Nadu Building and other Construction Workers (Regulation of Employment and Conditions of Service) Rules, 2006
140. Use of internal combustion engine.
- The employer shall ensure at a construction site of a building or other construction work that no internal combustion engine is used underground in excavation or tunneling work unless such engine is so constructed that,-(a)the air entering the engines gets cleared before entry; and(b)no fumes or sparks are emitted by the engine.
