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State of Odisha - Section

Section 17 in The Nabakrushna Choudhury Centre for Development Studies Employees Pension Fund (Establishment & Administration) Rules, 1997

17. Period of Preservation of records.

- The period of preservation of records and Registers prescribed under these regulations shall be as under namely-
(a)Registers Maintained by the Secretary :
  Types of Register Period of Preservation
(i) Register of payment advice to the Controller - 35 years
(ii) Register of Deposits made into the fund - 12 years
(iii) Register of Receipts on account of recovery from gratuity ofretired employees - 12 years
(b)Registers Maintained by the Controller :
  Types of Register Period of Preservation
(i) Register of payment Advice received from the Secretary - 35 years
(ii) Register of Pension payment order issued by Controller ofTreasuries - 35 years
(iii) Register of gratuity payment orders issued by the Controller - 12 years
(iv) Register of Commuted Value of pensions payment orders issuedon treasuries - 20 years
(v) Register of deposits made into Centre's Pension funds - 12 years
(vi) Register of recovery of outstanding dues and payment to theSecretary - 12 years
(vii) Register of Cheque Books received and used by the Controller - 12 years
(viii) General Ledger maintained by Controller - 35 years
(c)Registers maintained by the Drawing & Disbursing Officer
  Types of Register Period of Preservation
(i) Register of Pension Payment-orders received from Controller Up to 3 years beyond the date on which all thepensioner included in the Register cease to draw pension.
(ii) Register of Gratuity payment order received from theController - 12 years
(iii) Register of Commutted value of pension payment order receivedfrom the Controller - 20 years
(iv) Register of recovery of outstanding dues from gratuity - 12 years
(v) Register of allotments received from Controller - 12 years
(vi) Register of Disbursement made by the Drawing & DisbursingOfficers - 35 years
(vii) Register of Cheque Books received and used by the Drawing &Disbursing Officers - 12 years
(viii) Effacement Register - 12 years
(d)Other Documents and Record -
Apart from the above, the following documents shall be preserved for the periods noted against each :
Particulars of Documents Period of Preservation
Challans showing money deposited into the Fund - 3 years
Counter foil of Cheque Books - 5 years
Allotment/Acknowledgement/Receipts received by the Controllerfrom Drawing and Disbursing Officers - 3 years
Paid Vouches received from the Drawing & DisbursingOfficer - 5 years