Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 1] [Section 26] [Entire Act]

State of Punjab - Subsection

Section 26(xvii) in The Punjab Agricultural Produce Markets Act, 1961

(xvii)[ with the previous sanction of the State Government, any other purpose which is calculated to promote the general interests of the Board and the Committees; [Substituted by Punjab Act No. 17 of 2017, dated 22.7.2017.]