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State of Uttar Pradesh - Section

Section 10 in U.P. Information and Public Relations Department (Headquarter) Ministerial Service Rules, 1992

10. Age.

- A candidate for direct recruitment to the posts mentioned in category 'B' and 'F' of Appendix "A" must have attained the age as prescribed in the Subordinate Offices Ministerial Staff (Direct Recruitment) Rules, 1975 :Provided that the Upper age limit in the case of candidates belonging to Scheduled Castes and Scheduled Tribes and such other categories as may be notified by the Government from time to time shall be greater by such number of years as may be specified.