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[Cites 0, Cited by 0] [Section 284] [Entire Act]

State of Tamilnadu - Subsection

Section 284(a) in Tamil Nadu District Municipalities Act, 1920

(a)bury or cause to be buried any corpse or part thereof in a grave whether dug, or constructed of masonry or otherwise, in such manner that the surface of the coffin or the surface of the body where no coffin is used, is at a less depth than five feet from the surface of the ground; or