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[Cites 0, Cited by 0] [Section 76] [Entire Act]

State of Uttarakhand - Subsection

Section 76(1) in Uttarakhand Panchayati Raj Act, 2016

(1)The powers, functions and duties of the officers and other servants of and Kshettra Panchayats shall be such as may be provided by or under this Act, by or under any other enactment or by rules.