Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 39C(1)] [Section 39C] [Entire Act] State of Kerala - Subsection Section 39C(1)(b) in Kerala General Sales Tax Rules, 1963 (b)application for advancing the hearing of the appeal, revision or other, proceedings, as the case may be.