Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Bihar - Section Section 11A in The Bihar Industrial Employment (Standing Orders) Rules, 1947 11A. [ Inclusion of additional matters in the Schedule to the Act. [Substituted by Notification No. 11/S2-1024/64-528 dated 19.6.1964.] - In addition to the matters set out in the Schedule, the following additional matters shall be included in the 2-A - Recruitment of workmen.]
