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[Cites 0, Cited by 0] [Section 354] [Entire Act]

State of Rajasthan - Subsection

Section 354(a) in Rajasthan Land Revenue (Land Records) Rules, 1957

(a)The importance of the correct maintenance of village maps cannot be over-emphasized as the map is the stating point of the land records of a village and an error in it is likely to render all the records of the village erroneous. It defines the boundaries of the village and also of each field in the village.