Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 1] [Entire Act]

State of West Bengal - Subsection

Section 1(93) in The Calcutta Metro Railway General Rules, 2000

(93)"Signal Inspector" means any Inspector of Signal & Telecommunication department in charge of installation and maintenance of any signalling and/or associated telecommunication gears either on track/field/station or on train.