Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 5(8)] [Section 5] [Entire Act]

State of Gujarat - Subsection

Section 5(8)(a) in The Gujarat Rents, Hotel and Lodging House Rates Control Act, 1947

(a)any land not being used for agricultural purposes;