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[Cites 0, Cited by 0] [Section 10(1)] [Section 10] [Entire Act]

State of Madhya Pradesh - Subsection

Section 10(1)(a) in The M.P. (Rajya) Bhumi Vikas Nigam Adhiniyam, 1976

(a)becomes subject to any of the disqualifications mentioned in Section 9; or