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[Cites 0, Cited by 0] [Section 12] [Entire Act]

State of Bihar - Subsection

Section 12(2) in Bihar State Disaster Management Authority (Functions and Management) Rules, 2012

(2)The appointing Authority may grant emoluments/ increasement on the recommendation of selection committee for a professional / technical post with the approval of Vice Chairperson after obtaining the approval of Finance Department, Govt. of Bihar.