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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Maharashtra - Subsection

Section 6(3) in The Maharashtra Maintenance and Welfare of Parents and Senior Citizens Rules, 2010

(3)The provisions of order V of the code of civil procedure, 1908, shall apply, mutatis mutandis, for the purpose of service of notice under sub-rule (2).