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State of Rajasthan - Section

Section 3 in Rajasthan Micro and Small Enterprises Facilitation Council Rules, 2018

3. Secretariat to the Council.

(1)The Government may also provide secretariat assistance to the Council established under section 20. It may also designate some official of the secretariat to work as the secretary to the council who can be empowered by the council to issue notices or orders on behalf of the council.
(2)The Government may provide a legal expert to assist the Council.
(3)The Secretariat for Council may have its own seal.