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Delhi High Court - Orders

Delhi Transport Corporation vs M/S Cmc Ltd & Anr on 29 April, 2022

Author: Manoj Kumar Ohri

Bench: Manoj Kumar Ohri

                            $~102
                            *     IN THE HIGH COURT OF DELHI AT NEW DELHI
                            +     FAO 565/2018 & CM. 53001/2018
                                  DELHI TRANSPORT CORPORATION               ..... Appellant
                                                  Through: Mrs.Avnish Ahlawat, Standing
                                                            Counsel with Mr.Neeraj Pal Singh,
                                                            Advocates.
                                                  versus

                                 M/S CMC LTD & ANR                             ..... Respondents
                                              Through:            Mr.Shraman Sinha, Advocate.

                                 CORAM:
                                 HON'BLE MR. JUSTICE MANOJ KUMAR OHRI
                                              ORDER

% 29.04.2022

1. The matter could not be taken up due to paucity of time.

2. Re-notify on 05.08.2022.

MANOJ KUMAR OHRI, J APRIL 29, 2022/v Click here to check corrigendum, if any Signature Not Verified Digitally Signed By:SANGEETA ANAND Signing Date:05.05.2022 15:15:18