Delhi High Court - Orders
Delhi Transport Corporation vs M/S Cmc Ltd & Anr on 29 April, 2022
Author: Manoj Kumar Ohri
Bench: Manoj Kumar Ohri
$~102
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ FAO 565/2018 & CM. 53001/2018
DELHI TRANSPORT CORPORATION ..... Appellant
Through: Mrs.Avnish Ahlawat, Standing
Counsel with Mr.Neeraj Pal Singh,
Advocates.
versus
M/S CMC LTD & ANR ..... Respondents
Through: Mr.Shraman Sinha, Advocate.
CORAM:
HON'BLE MR. JUSTICE MANOJ KUMAR OHRI
ORDER
% 29.04.2022
1. The matter could not be taken up due to paucity of time.
2. Re-notify on 05.08.2022.
MANOJ KUMAR OHRI, J APRIL 29, 2022/v Click here to check corrigendum, if any Signature Not Verified Digitally Signed By:SANGEETA ANAND Signing Date:05.05.2022 15:15:18