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[Cites 0, Cited by 0] [Section 154(1)] [Section 154] [Entire Act]

Union of India - Subsection

Section 154(1)(a) in The Naval Ceremonial, Conditions Of Service And Miscellaneous Regulations, 1964

(a)those entered as Acting Sub-Lieutenant.-Sub-Lieutenant to Lieutenant-on attaining 31h years' seniority in the rank of Sub-Lieutenant including period spent as Acting Sub-Lieutenant;