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[Cites 0, Cited by 0] [Section 79(1)] [Section 79] [Entire Act]

State of Andhra Pradesh - Subsection

Section 79(1)(a) in Andhra Pradesh Municipalities (Conduct of Election of Members) Rules, 2005

(a)record the electoral roll number of the elector as entered in the marked copy of the electoral roll in a register of voters in Form XXI.