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[Cites 0, Cited by 0] [Section 6AAE] [Entire Act]

Union of India - Subsection

Section 6AAE(3) in Income Tax Rules, 1962

(3)The assessee shall not accept an amount exceeding the amount as approved in the notification from the beneficiary under the eligible agricultural extension project for training, education, guidance or any material distributed for the purposes of such training, education or guidance.