Supreme Court - Daily Orders
Deutsche Bank Ag vs Standard Chartered Bank on 5 August, 2019
Bench: Rohinton Fali Nariman, Surya Kant
ITEM NO.29 COURT NO.5 SECTION XVII
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Civil Appeal No. 5996/2019
DEUTSCHE BANK AG Appellant(s)
VERSUS
STANDARD CHARTERED BANK & ORS. Respondent(s)
(FOR ADMISSION and IA No.113527/2019-EX-PARTE STAY and IA
No.113531/2019-PERMISSION TO FILE ADDITIONAL
DOCUMENTS/FACTS/ANNEXURES)
Date : 05-08-2019 This appeal was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN
HON'BLE MR. JUSTICE SURYA KANT
For Appellant(s)
Mr. P. Chidambaram, Sr. Adv.
Mr. Parag Tripathi, Sr. Adv.
Mr. Dhruv Malik, Adv.
Mr. Ashish Mukhi, Adv.
Mr. Kamlendra Singh, Adv.
Mr. Laltaksh, Adv.
M/S. Juris Corp., AOR
For Respondent(s)
Mr. Raunak Dhillon, Adv.
Mr. Ishan Gaur, Adv.
Ms. Ananya Dhar Choudhary, Adv.
M/S. Cyril Amarchand Mangaldas, AOR
Mr. Kapil Sibal, Sr. Adv.
Mr. Sandeep Singhi, Adv.
Mr. Gaurav Mathur, Adv.
Ms. Anushree Prashit Kapadia, AOR
Mr. Adit Pujari, Adv.
Mr. Abhishes Shah, Adv.
Mr. Manu Nair, Adv.
Signature Not Verified Mr. Siddhant Kant, Adv.
Digitally signed by R
NATARAJAN
Date: 2019.08.08
Ms. Mrida, Adv.
17:44:28 IST
Reason: Mr. S. S. Shroff, Adv.
Ms. Ruby Singh Ahuja, Adv.
1
Civil Appeal No. 5996/2019
Mr. Vishal Gehrana, Adv.
Mr. Anupam Prakash, Adv.
Mr. Utkarsh Maria, Adv.
Mr. Sudhir Sharma, Adv.
Mr. Abhishek Swaroop, Adv.
Mr. Akhil Anand, Adv.
Mr. Naman Bagga, Adv.
M/S. Karanjawala & Co., AOR
Mr. Ananya Ghos, Adv.
Mr. Dushyant Manocha, Adv.
Mr. Rakesh Dwivedi, Sr. Adv.
Ms. Anindita Mitra, Adv.
UPON hearing the counsel the Court made the following
O R D E R
Issue notice.
Tag the matter along with Diary No. 24417 of 2019, to be listed on top of the Board subject to overnight part- heard, if any.
(NIDHI AHUJA) (RENU DIWAN) COURT MASTER (SH) ASSISTANT REGISTRAR 2