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Madhya Pradesh High Court

Mohd. Saleem Khan vs Mohd. Saleem on 1 April, 2024

Author: Maninder S. Bhatti

Bench: Maninder S. Bhatti

1 IN THE HIGH COURT OF MADHYA PRADESH AT JABALPUR CRR No. 1101 of 2024 (MOHD. SALEEM KHAN Vs MOHD. SALEEM) Dated : 01-04-2024 Shri Sughosh Bhamore - Advocate for the applicant.

As prayed by learned counsel for the applicant, list after a week.

(MANINDER S. BHATTI) JUDGE sp Signature Not Verified Signed by: SAVITRI PATEL Signing time: 4/2/2024 2:19:34 PM