Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 9] [Entire Act] Greater Bengaluru City Corporation - Section 9(9) in Bangalore Mahanagara Palike Building Bye-laws 2003 9.1Open spaces – Every room intended for human habitation shall abut on an interior or exterior open space or open verandah open to such interior or exterior open space.
