Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 5(1)] [Section 5] [Entire Act] State of Bihar - Subsection Section 5(1)(c) in The Bihar Electricity Duty Rules, 1949 (c)sells or otherwise disposes of his business or any part of his business or effects any other change in the ownership, name or style of business;